Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 32 in The Air (Prevention and Control of Pollution) Assam Rules, 1991 32. The Form of Report of Board/Laboratory. - The Form for the purpose of sub-section (1) of Section 27 of the Act is set out in Form No. V.
