Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 10] [Entire Act] Union of India - Subsection Section 10(2) in The Electricity (Supply) Act, 1948 (2)[ The State Government may suspend any member pending an inquiry against him.
