Section 1 in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993
1. Short title, extent and commencement.
(1) This Act may be called the West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Act, 1993.(2)It extends to the whole of West Bengal.(3)It shall come into force in such area or areas, and on such date or dates, as the State Government may, by notification in the Official Gazette, appoint; and different dates may be appointed for different areas.
