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[Cites 0, Cited by 0] [Section 665] [Entire Act]

State of Odisha - Subsection

Section 665(c) in The Orissa Municipal Corporation Act, 2003

(c)if such person does not reside in the city, and his address elsewhere is known to the Commissioner, by forwarding the said notice, bill, summons or other document to him by registered post under cover bearing the said address; or