Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 130 in Civil Suit Rules (Assam) 130. Employment of Government pleader. - Whenever the District Officer considers the employment of the Government pleader necessary in a settlement of revenue case in which Government is interested, he may employ him, subject to the Legal Remembrancer's approval.
