Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(3) in Kerala Cooperative Societies Act, 1969 (3)An application for registration of a society shall be disposed of by the Registrar [within ninety days] [Substituted by Kerala Act No. 1 of 2000.] from the date of receipt of the application.
