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Kerala High Court

Suo Motu vs The State Of Kerala on 10 January, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

SSCR No.27/2023                                   1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                              &
                             THE HONOURABLE MR. JUSTICE G.GIRISH
                  Wednesday, the 10th day of January 2024 / 20th Pousha, 1945
                                      SSCR NO. 27 OF 2023



IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - SABARIMALA SPECIAL COMMISSIONER
REPORT - SM.NO.27/2023 - REPORT SUBMITTED BY THE SPECIAL COMMISSIONER,
SABARIMALA AS DIRECTED BY THE HON'BLE HIGH COURT OF KERALA IN SSCR NO.4/2023
REGARDING THE DISCIPLINARY PROCEEDINGS AGAINST DEVASWOM WATCHER AT SABARIMALA
SREE DHARMA SHASTHA TEMPLE - SUO MOTU PROCEEDINGS INITIATED - REG:

                                           ------------


    PETITIONER:


              SUO MOTU


    RESPONDENTS:


      1.      THE STATE OF KERALA

              REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,

              REVENUE (DEVASWOM) DEPARTMENT, GOVERNMENT SECRETARIAT,

              THIRUVANANTHAPURAM, PIN-695001

      2.      THE TRAVANCORE DEVASWOM BOARD

              REPRESENTED BY ITS SECRETARY, NANTHANCODE, KAWDIAR POST,

              THIRUVANANTHAPURAM, PIN-695003

      3.      THE DEVASWOM COMMISSIONER

              TRAVANCORE DEVASWOM BOARD, DEVASWOM BUILDINGS, NANTHANCODE,

              THIRUVANANTHAPURAM, PIN -695005

      4.      THE EXECUTIVE OFFICER SABARIMALA,

              TRAVANCORE DEVASWOM BOARD, NANTHANCODE,

              THIRUVANANTHAPURAM, PIN-695003.

      5.      CHIEF VIGILANCE SECURITY OFFICER

              (SUPERINTENDENT OF POLICE- VIGILANCE),

              TRAVANCORE DEVASWOM HEAD QUARTERS, NANTHANCODE, KAWDIAR POST,

              THIRUVANANTHAPURAM, PIN -695003
 SSCR No.27/2023                                2/2




      6.      THE ASSISTANT DEVASWOM COMMISSIONER

              TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM GROUP, FORT P.O.,

              THIRUVANANTHAPURAM, PIN- 695 023

      7.      ARUNKUMAR S.,

              DEVASWOM WATCHER, MANACAUD DEVASWOM, MANACAUD,

              THIRUVANANTHAPURAM GROUP, THIRUVANANTHAPURAM, PIN-695 009



              BY SRI.S.RAJMOHAN, SENIOR GOVERNMENT PLEADER FOR R1

              BY STANDING COUNSEL FOR TRAVANCORE DEVASWOM BOARD FOR R2 TO R6

              BY SRI.N.RAGHURAJ, AMICUS CURIAE FOR SABARIMALA SPECIAL

              COMMISSIONER

              BY SRI.S.SUJIN, Advocate for R7


             THIS SABARIMALA SPECIAL COMMISSIONER REPORT HAVING COME UP FOR

    ORDERS AGAIN ON 10/01/2024, UPON PERUSING THE REPORT AND THIS COURT'S

    ORDER DATED 05/01/2024, THE COURT ON THE SAME DAY PASSED THE

    FOLLOWING:


                                          ORDER

The learned Standing Counsel for the Travancore Devaswom Board and also the learned counsel for the 7th respondent would submit that affidavits of respondents 2 and 7 are being filed today.

List on 17/01/2024.

Sd/- ANIL K.NARENDRAN, JUDGE Sd/- G.GIRISH, JUDGE 10-01-2024 /True Copy/ Assistant Registrar