Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Section 2] [Entire Act] Union of India - Subsection Section 2(13) in The Customs Act, 1962 (13)"customs station" means any customs port, [customs airport, international courier terminal, foreign post office] [Substituted 'customs airport' by Finance Act, 2017 (Act No. 7 of 2017), dated 31.3.2017.] or land customs station;
