Bombay High Court
Rajeshkumar Milapchand Jogani vs Mahendra Builders Pvt. Ltd. And 20 ... on 11 January, 2022
Bench: S.J. Kathawalla, Milind N. Jadhav
28. os appl 29024-21.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
APPEAL (L) NO. 29024 OF 2021
IN
EXECUTION APPLICATION NO. 99 OF 2011
IN
SUIT NO. 2824 OF 1985
WITH
APPEAL (L) NO. 29021 OF 2021
IN
EXECUTION APPLICATION NO. 241 OF 2011
IN
SUIT NO. 2824 OF 1985
Milapchand Hastimal Jogani .. Appellant
Versus
Mahendra Builders Pvt Ltd & Ors. .. Respondents
....................
Mr. Firdosh Pooniwala, Yatin Shah and Shivam Bhagwati for the
Appellant in APPl 29024/21
Mr. Arshad Shaikh with Mr. Prakash Gorya for the Appellant in
APPL 29021/21
Dr. Virendra Tulzapurkar, Senior Advocate a/w Mr. Sandeep
Parikh and Mr. Prakash Shah i/by PDS Legal for Respondent No. 20
...................
CORAM : S.J. KATHAWALLA &
MILIND N. JADHAV, JJ.
DATE : JANUARY 11, 2022.
(Through Video Conferencing) P.C.:
. By consent of the parties, stand over to 13th January, 2022.
[ MILIND N. JADHAV, J. ] [ S.J. KATHAWALLA, J. ]
Digitally signed
by KANCHAN
KANCHAN PRASHANT
DHURI
PRASHANT Date:
DHURI 2022.01.11
19:24:28
+0530
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