Madras High Court
S.Srividhya vs The State Of Tamil Nadu on 1 July, 2022
Author: R.Subramanian
Bench: R.Subramanian
WP.Nos.11535 & 11536/2016
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 01.07.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
WP.Nos.11535 & 11536/2016 & WMP.Nos.9960 to 9963/2016
S.Srividhya ... Petitioner in
WP.No.11535/2016
G.S.Ramaswami ... Petitioner in
WP.No.11536/2016
Vs
1.The State of Tamil Nadu
rep.by the Inspector of Police
EOW-II, Guindy, Chennai 600 032.
2.National Securities Depository Ltd.
6A, 6th Floor, Kences Towers
No.1, Ramakrishna Street
North Usman Road
T.Nagar, Chennai 600 017.
3.Viswapriya Investors Welfare Association
A Registered Association, rep.by its
Executive committee Member
Mr.Suryanarayanan,
No.17/13, 4th Cross Street
Indira Nagar, Adyar, Chennai 600 020. ... Respondents
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WP.Nos.11535 & 11536/2016
** R3 impleaded as per order dated 15.11.2019
made in WMP.No.23741/2019 in WP.No.11535/2016
Prayer in WP.No.11535/2016: Writ Petition filed Article 226 of the
Constitution of India praying for issuance of a writ of certiorari calling for
the records relating to the order dated 24.09.2015 of the first respondent and
served on the 2nd respondent on 28.09.2015 in respect of the demat accounts
of the petitioner with the 2nd respondent as set out in the schedule herewith
and quash the same.
SCHEDULE
Sl.No Account Type Account Details No. Of Value in [Rs.]
ISINs
Scheme
1 NSDL Demat Bright SH and ST Pvt 2 1,93,668.00
Account Ltd, DP ID: IN301401
Client ID:10000527
2 NSDL Demat Bright SH and ST Pvt 17 3,38,258.20
Account Ltd, DP ID: IN301401
Client ID:10000502
3 NSDL Demat Bright SH and ST Pvt 29 5,23,174.66
Account Ltd, DP ID: IN301401
Client ID:10000519
4 NSDL Demat Bright SH and ST Pvt 0 0.00
Account Ltd, DP ID: IN301401
Client ID:10000551
Totals 10,64,101.46
Prayer in WP.No.11536/2016: Writ Petition filed Article 226 of the
Constitution of India praying for issuance of a writ of certiorari calling for
the records relating to the order dated 24.09.2015 of the first respondent and
served on the 2nd respondent on 28.09.2015 in respect of the demat accounts
of the petitioner with the 2nd respondent as set out in the schedule herewith
and quash the same.
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WP.Nos.11535 & 11536/2016
SCHEDULE
Sl.No Account Type Account Details No. Of Value in [Rs.]
ISINs
Scheme
1 NSDL Demat Bright SH and ST Pvt 20 2,09,08.91
Account Ltd, DP ID: IN301401
Client ID:10000174
2 NSDL Demat Bright SH and ST Pvt 27 5,74,958.50
Account Ltd, DP ID: IN301401
Client ID:10000166
3 NSDL Demat Bright SH and ST Pvt 22 4,81,697.70
Account Ltd, DP ID: IN301401
Client ID:10000182
4 NSDL Demat Bright SH and ST Pvt 22 5,30,13915
Account Ltd, DP ID: IN301401
Client ID:10000640
5 NSDL Demat Bright SH and ST Pvt 165 11,55,933.74
Account Ltd, DP ID: IN301401
Client ID:40380285
6 Mutual Fund Folios 2 Folios 2 3,63,329.36
Totals 33,15,142.36
In the joint name of the Ramaswami G.S.& R.Mohan
1 NSDL Demat Bright SH and ST Pvt 20 7,99,287.39
Account Ltd, DP ID: IN301401
Client ID:10000480
2 NSDL Demat Bright SH and ST Pvt 0 0.00
Account Ltd, DP ID: IN301401
Client ID:10000633
Total 7,99,287.39
Grand Total 41,14,429.75
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WP.Nos.11535 & 11536/2016
For Petitioners in
both petitions : No appearance
For R1 : Mrs.V.Yamunadevi
Special Govt. Pleader
COMMON ORDER
(1) Since none appeared for the petitioners on 28.06.2022, the above writ petitions were directed to be listed today under the caption ''For Dismissal''.
(2) Even today, there is no appearance for the petitioners.
(3) Hence, the writ petitions are dismissed for non prosecution. No costs. Consequently, connected miscellaneous petitions are closed.
01.07.2022 AP Internet : Yes 4/6 https://www.mhc.tn.gov.in/judis WP.Nos.11535 & 11536/2016 To
1.The Inspector of Police State of Tamil Nadu EOW-II, Guindy, Chennai 600 032.
2.National Securities Depository Ltd. 6A, 6th Floor, Kences Towers No.1, Ramakrishna Street North Usman Road T.Nagar, Chennai 600 017.
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