Calcutta High Court (Appellete Side)
2018 Under Sections 498A/306/34 Of The ... vs In Re: Gadadhar Ghosh & Anr on 14 June, 2018
1 14.06.18
Sl. No.51 akd [Adjourned] C. R. M. 3810 of 2018 In Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 13.06.2018 in connection with Dhubulia Police Station Case No. 8 of 2018 dated 10.01.2018 under Sections 498A/306/34 of the Indian Penal Code.
And In Re: Gadadhar Ghosh & Anr.
... ... Petitioners Mr. Prabir Majumder .. Advocate Mr. Snehansu Majumder .. Advocate ... ... for the petitioners Mr. Bidyut Kumar Roy .. Advocate Mrs. Rita Datta .. Advocate ... ... for the State Let this matter appear under the same heading one week hence.
(Ravi Krishan Kapur, J.) (Joymalya Bagchi, J.)