Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Navy (Prescribed Officers) Regulation, 1963 (c)"Navy Orders" means general orders of the Chief of the Naval Staff issued in the publication entitled 'Navy Orders' and includes Confidential Navy Order;
