Andhra Pradesh High Court - Amravati
Airbnb India Private Limited vs Goda Surya Narayan on 4 September, 2025
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE NO.: C.R.P.No.2119 of 2025
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
01 04-09-2025 RRR, J
Notice before admission.
Learned counsel for the petitioner is
permitted to take out personal notice on the
respondents and also by service of notice on the
learned counsel appearing for the respondents, in the Trial Court by RPAD and file proof of service in the Registry on the next date of hearing.
Post on 19.09.2025.
_______ RRR, J BSM