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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(4) in National Law School of India Act, 1986

(4)The commission shall after holding such enquiry as it deems fit, make its recommendation to the [visitor] [Substituted by Act 19 of 2011 w.e.f. 6.4.2011.]