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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(xviii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xviii)the powers [xxx] [Words 'of the Director of Marketing' omitted by Act No.1 of 1971.] to disallow and surcharge items and the recovery of sums so disallowed and surcharged;