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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(7)(d) in Gujarat State Council for Physiotherapy Act, 2011

(d)Whether any arrangement has been made or programme drawn to impart training to students likely to attend such institution or course of study or training by person having the recognized Physiotherapy qualifications;