Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70A] [Entire Act]

State of Punjab - Subsection

Section 70A(2) in Northern India Canal and Drainage Act, 1873

(2)An appeal against every order passed by the Divisional Canal Officer shall lie to the Superintending Canal Officer, No appeal shall be entertained, unless it is filed within a period of thirty days from the date of communication of such order.