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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(5) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(5)The term of a Board of studies shall be two years and can be extended, ifdeemed expedient , by six months with the approval of the Executive Committee.