Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(3) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(3)The salary, allowances and other terms and conditions of service of the Director of Extension Education shall be such as may be prescribed.