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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(1)(c) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(c)declaring the election of all or any of the returned candidates from an electoral college to be void and the petitioner or any other candidate to have been duly elected.