Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 6 in Uttrarakhand Waqf Rules, 2017 6. Other particulars which a list of auqaf published may contain. - The list of auqaf published under sub-section (2) of Section 5 of the Act shall be as specified in Form 2.
