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[Cites 0, Cited by 0] [Section 85(2A)] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(2A)(b) in Kerala Land Reforms Act, 1963

(b)in the case of a minor, lunatic. idiot or a person subject to like disability, the guardian, manager or other person in charge of such person or of the property of such person;