Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act] Union of India - Subsection Section 51(2)(g) in The Airports Economic Regulatory Authority Of India Act, 2008 (g)the books of account or other documents which are required to be maintained by the service provider under sub-section (3) of section 14;