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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Food Corporations Rules, 1965

(2)[ Where any such member uses his own car, he shall be titled to a mileage allowance at 95 paise per kilometer, subject to a maximum of Rs. 25 per day.] [Amended vide notification No. GSR 312(E) dated 27.4.1981]