Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Jammu-Kashmir - Subsection Section 144(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (6)The stock taking ordered above shall be in addition to the checks ordered in rules 128, 130 and 140.