Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(m) in Assam Industrial Infrastructure Development Corporation Act, 1990 (m)The expression "land" and expression "person interested" shall have the meaning respectively assigned to them in Section 3 of the Land Acquisition Act, 1894.
