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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019

1. Short title extent and commencement.

(1)These rules may be called the Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019;
(2)They shall extend to the whole of the State of Andhra Pradesh;
(3)These rules shall come into force from the date of publication in the official Gazette;