Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] NCT Delhi - Subsection Section 88(3) in Delhi Panchayat Raj Act, 1954 (3)The Chief Commissioner may at any time establish another such body in the place of the one so superseded under this section in accordance with the provision of this Act.
