Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(7) in The Haryana Board of School Education Act, 1969 (7)No person shall be eligible for being nominated as a member unless he is a graduate of any university in India or holds an equivalent qualification from any university outside India.
