Madhya Pradesh High Court
Virat Dev Singh vs The State Of Madhya Pradesh on 2 August, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 16770 of 2022
(VIRAT DEV SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 02-08-2023
Ms. Ankita Khare - Advocate for petitioner.
Mr. Ayush Dev Bajpayee - Government Advocate for respondent
no.1/State.
Kapil Duggal - Advocate for respondent nos.2 to 4.
It is submitted by counsel for the petitioner that yesterday she has received a copy of return and prays for sometime to go through the same and to file rejoinder, if any.
Time granted.
List the matter in the week commencing 21.08.2023. Interim relief, if any, shall remain in operation till the next date of listing.
(G.S. AHLUWALIA) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 8/2/2023 7:32:30 PM