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Madhya Pradesh High Court

Virat Dev Singh vs The State Of Madhya Pradesh on 2 August, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        WP No. 16770 of 2022
                                       (VIRAT DEV SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 02-08-2023
                                 Ms. Ankita Khare - Advocate for petitioner.

                                 Mr. Ayush Dev Bajpayee - Government Advocate for respondent

no.1/State.

Kapil Duggal - Advocate for respondent nos.2 to 4.

It is submitted by counsel for the petitioner that yesterday she has received a copy of return and prays for sometime to go through the same and to file rejoinder, if any.

Time granted.

List the matter in the week commencing 21.08.2023. Interim relief, if any, shall remain in operation till the next date of listing.

(G.S. AHLUWALIA) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 8/2/2023 7:32:30 PM