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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Uttarakhand - Subsection

Section 85(1) in Uttarakhand Co-Operative Societies Act, 2003

(1)The provisions of section 58, in so far as they are not inconsistent with sub-section (2) and (3) shall also apply to the utilization of the net profits of a co-operative farming society.