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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in The Punjab Primary Education Act, 1960

(1)The State Government may, by order, direct that with effect from the first day of the next academic year primary education for children of either sex or both sexes, within such age-groups as may be specified in the order shall be compulsory in any area which may be so specified.