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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(4) in Himalayan Garhwal University Act, 2016

(4)The Vice-Chancellor shall be the Principal executive and academic officer of the University and shall exercise general supervision over the affairs of the university and give effect to the decisions of the Chancellor of the University;