Supreme Court - Daily Orders
The Methodists Church In India vs Bishop Dr. Elia P. Samuel on 15 January, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.19 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).391/2016
(Arising out of impugned final judgment and order dated 08/12/2015
in AO No.438/2015 in NM No.2631/2014 in SN No.2150/2014 passed by
the High Court Of Bombay)
THE METHODISTS CHURCH IN INDIA AND ORS Petitioner(s)
VERSUS
BISHOP DR. ELIA P. SAMUEL AND ANR Respondent(s)
(With interim relief and office report)
Date : 15/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Harish Salve,Sr.Adv.
Mr. R. Venkataramani,Sr.Adv.
Mr. S.M. Jadhav,Adv.
Mr. Yashraj Singh Bundela,Adv.
Ms. Neelam Singh,Adv.
Ms. Aasthadeep,Adv.
Mr. Sameer Singh,Adv.
For M/s. S.M. Jadhav & Company,Advs.
For Respondent(s) Mr. Shekhar Naphade,Sr.Adv.
Mr. Vinay Navare,Adv.
For Ms. Abha R. Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested, list the matter on 29th January, 2016. Status quo, as on today, shall be maintained till then.
(Sarita Purohit) Signature Not Verified (Sneh Bala Mehra) Court Master Digitally signed by Assistant Registrar Sarita Purohit Date: 2016.01.16 12:36:43 IST Reason: