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Union of India - Section

Section 28 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

28. Termination of Pilot's inward duties.

- The duties of a Pilot in regard to any inward bound vessel shall cease at any wharf, pier, berth or jetty or anchorage when the vessel is safely moored, berthed and secured or anchored. However, in case of Single Buoy Mooring (SBM) operation, the Pilot will stay on board to monitor the pull back operation throughout the vessel's stay.