Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(c) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998 (c)"Owner" includes the person who receives or is entitled to receive rent of the building if such building is let.
