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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(e) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007

(e)the enquiry officer will also consult and consider the report from the Gram Panchayat or Municipality or Municipal Corporation or Notified Area Authority or the industrial township as the case may be, in Form 1(C);