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[Cites 0, Cited by 1] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Environment (Protection) Act, 1986

(1)The Central Government may, by notification in the Official Gazette,—
(a)establish one or more environmental laboratories;
(b)recognise one or more laboratories or institutes as environmental laboratories to carry out the functions entrusted to an environmental laboratory under this Act.