Calcutta High Court (Appellete Side)
9 Of 2019 Dated 21.2.2019 Under Sections ... vs In Re : Md. Tausif Alam on 19 July, 2019
1 19.07.2019
tkm/ct 28 C.R.M. 6179 of 2019 sl no. 149
In Re : An application for anticipatory bail under section 439 of the Code of Criminal Procedure filed on 15.7.2019 in connection with Belgharia P.S case no. 119 of 2019 dated 21.2.2019 under sections 364A of the IPC And In Re : Md. Tausif Alam ...... petitioner Mr. D. Kar Mr. Arka Chakraborty ...... for the petitioner Mr. P P. Das ...... for the State We are informed that prayer for bail of the petitioner was rejected yesterday in CRM 6310 of 2019.
Accordingly, similar prayer of the petitioner in this application is also rejected.
(Manojit Mandal, J.) (Joymalya Bagchi, J.)