Kerala High Court
Ajayan. T.A vs The Kerala Public Service Commission on 3 February, 2012
Author: C.T.Ravikumar
Bench: C.T.Ravikumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
FRIDAY, THE 3RD DAY OF FEBRUARY 2012/14TH MAGHA, 1933
WPC.No. 4575 of 2005 (T)
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PETITIONER:
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AJAYAN. T.A., THYVALAPPIL HOUSE,
GEETHANJALI, P.O. PULLAZHI, THRISSUR DISTRICT
WORKING AS MANAGER, THRISSUR DISTRICT, CO-OOP.BANK
MEDICAL COLLEGE BRANCH, ATHANI, THRISSUR.
BY ADVS.SRI.N.SUGATHAN
SMT.R.SEEMA
SMT.VARSHA BHASKAR
RESPONDENT(S):
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1. THE KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY THE SECRETARY, PATTOM
THIRUVANANTHAPURAM.
2. THE DISTRICT OFFICER,
K.P.S.C. DISTRICT OFFICE, THRISSUR.
R1 & R2 BY SRI.P.C.SASIDHARAN, SC, KPSC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 03-02-2012, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SKV
C.T. RAVIKUMAR, J
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W.P.(C) 4575 OF 2005
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Dated this the 3rd February, 2012
JUDGMENT
A not pressed memo has been filed in this writ petition. This writ petition has become infructuous and hence it is dismissed as infructuous.
C.T. RAVIKUMAR JUDGE SKV