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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)For every staircase in a warehouse or store-place, a substantial handrail of a height of at least 90 cm. (3 ft.) shall be provided and maintained, which, if the staircase has an open side, shall be on that side, and in the case of a staircase having two open sides, such a handrail shall be provided and maintained on both sides.