Section 10(1)(c) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

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State of Madhya Pradesh - Subsection

Section 10(1)(c) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)all inside walls and partitions, ceilings of rooms and of walls, sides and staircases shall-

(i)where they are painted or varnished or where they have smooth impervious surface, be cleaned with fresh water and dried at least once in every period of fourteen months;

(ii)where they are painted or varnished, painted or revarnished at least once in every period of five years;

(iii)in any other case, be kept white-washed or colour-washed at least once in every twelve months.

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State of Madhya Pradesh - Subsection

Section 10(1)(c) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968