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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2) in Punjab Urban Estates (Development and Regulation) Act, 1964

(2)The Court while passing an order under subsection (1) may direct that any tree or part thereof or any material used for advertisement, which is the subject of the contravention. shall be forfeited to the State Government or impose a fine of an amount which shall be equivalent to the value thereof.