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State of Jharkhand - Section

Section 1 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

1. Short title and commencement

(1)These rules may be called the Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018.
(2)It extends to the whole of State of Jharkhand.
(3)They shall come into force from the date of publication in the official gazette.