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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(ii) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(ii)Where a person holding a post not being a regular one has not been treated as on probation in terms of Regulation No. 17 (i), the question of confirmation shall not arise.