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State of Punjab - Section

Section 1 in The Punjab Cinemas (Regulation) Act, 1952

1. Short title, extent and commencement

(1)This Act may be called the Punjab Cinemas (Regulation) Act, 1952.
(2)It extend to the whole of the State of Punjab.
(3)It shall be deemed to have come into force on the 28th of July, 1952.