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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(5)(i) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

(i)sub-section (2) of Section 4 of the said Act and Rules relating thereto to all Collectors in the State, within their respective jurisdiction; and