Notwithstanding anything to the contrary contained in these rules the State Government may-(1)sanction or refuse, in whole or in part the amount of loan applied for by a Grama Sasan from the State Government;(2)grant or refuse permission.to the Grama Sasan to obtain a non-Government loan; and(3)impose any condition not inconsistent with the Act and the rules, as deemed fit, in respect of such loan.
