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State of Bihar - Section

Section 12 in Bihar Fire Service Act, 2014

12. General powers of the Director.

- The Director shall subject to the superintendence and control of the D.G. Fire Service, direct and regulate all matters of fire fighting equipment, machinery and appliances, training, observation of persons and events mutual relations, distribution of duties, study of laws, orders and modes of proceedings and all matters of executive detail or the fulfillment of duties and maintenance of discipline of fire officers and members of the Fire Service under him.Chapter-III Control and Discipline of Fire Service