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State of Rajasthan - Section

Section 40 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

40. Repeal and saving.

- All rules and orders in relation to matters covered by these rules and in force immediately before the commencement of these rules are hereby repealed:Provided that any action taken under the rules and orders so repealed shall be deemed to have been taken under the provision of these rules.